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[Cites 0, Cited by 0] [Section 58(5)] [Section 58] [Entire Act]

Union of India - Subsection

Section 58(5)(b) in Adoption Regulations, 2017

(b)the Specialized Adoption Agency shall upload the profile of the child in Child Adoption Resource Information and Guidance System, which includes photograph, Child Study Report, Medical Examination Report of the child and certificate from Child Welfare Committee declaring the child legally free for adoption.