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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(d) in The Bihar Forest Service Rules, 1953

(d)hold-
(i)[ Bachelor's degree in Natural Science, Forestry, Mathematics, Statistics, Geology, Mechanical, Electronics, Civil and Chemical Engineering, Agriculture or Economics of a recognised Indian University;] [Substituted by S.O. 1313 dated 26.12.1989.]
(ii)a Master degree in Natural Science or Agriculture, Mathematics (after B.Sc. Course) "or Geology or Mechanical Engineering" not lower than second class of a recognised Indian University;
(iii)an equivalent foreign degree.