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[Cites 0, Cited by 0] [Section 7(7)] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(7)(xvii) in Andhra Pradesh Revised Building Rules, 2008

(xvii)In case of plots up to 200 sq.m. semidetached houses with common wall and height up to 10 m would be permissible with building line as given in above Table and 1 metre setback on remaining sides.