Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Chattisgarh - Subsection

Section 53(1) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

(1)The minimum academic attainment for admission to a college of the Vishwavidyalaya shall be laid down by the Vishwavidyalaya Board except as under clause (1) of Statute 53.