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[Cites 0, Cited by 0] [Section 3(18)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(18)(ii) in Plant Quarantine (Regulation of Import into India) Order, 2003

(ii)to provide information on any plant and plant product and other articles covered under this Order and which are imported by him/her or are in his/her possession, to Plant Protection Adviser or any officer duly authorised by him;