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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Goa - Subsection

Section 43(3) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(3)The Heads of institutions shall submit sessional marks obtained by the candidates in the concerned subjects under vocational stream in the specified proforma to the Board in sealed packets.