Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Kerala - Subsection

Section 24(2)(a) in Kerala Labour Welfare Fund Act, 1975

(a)to make such examination and hold such inquiry as may be necessary for ascertaining whether the provisions of this Act have been and are being complied with ;