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[Cites 0, Cited by 0] [Section 61(9)] [Section 61] [Entire Act]

State of Tripura - Subsection

Section 61(9)(a) in The Tripura Co-operative Societies Rules, 1976

(a)Notwithstanding any other provision of the rules or bye-laws of the society, the voting shall be by secret ballot as required under sub-section (2) of Section 65.