Section 11(6) in West Bengal Yoga and Naturopathic System of Medicine Rules, 2015
(6)If a certificate of registration is lost, destroyed, damaged or mutilated, an application for issue of a duplicate certificate may be made to the Registrar on payment of a fee prescribed in sub-rule (4). The original certificate, where it exists, shall be produced before the Registrar. After verification of necessary particulars, the Registrar may issue a duplicate certificate.
