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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Madhya Pradesh - Subsection

Section 14(ii) in The M.P. Licensing Board (Electrical) Regulations, 1960

(ii)Qualification for admission to Wiremen's examination. - A candidate for the Wiremen's examination shall have worked on wiring and/or other Electrical installation works for not less than two years under a Licensed Electrical Contractor in Madhya Pradesh or shall have such other practical experience which is deemed satisfactory by the Board.