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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Odisha - Subsection

Section 27(xv) in The Orissa State Electricity Board (General Conditions of Supply) Regulations, 1995

(xv)Temporary supply - This category refers to supply of power to meet temporary needs on special occasions like marriage or other ceremonial functions, festivals, religious functions or for seasonal business or to meet any other temporary need provided that supply shall not exceed a period of six months.