Section 3(e) in The Rajasthan Financial Corporation (Staff) Regulations, 1958
(e)"Substantive Pay" means the pay other than special pay and personal pay and any other emoluments classed as pay by the Board under clause (iii) of Sub-Regulation (d) of Regulation 3 to which an employee is entitled on account of a post to which he has been appointed Substantively or by reason of his Substantive position in a cadre.
