Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Tamilnadu - Subsection Section 2(107) in Tamil Nadu Combined Development and Building Rules, 2019 (107)"Set back" means the open space across front or sides or rear of a plot between the building and street alignment or boundary of the plot as the case may be;
