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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of West Bengal - Subsection

Section 12(3) in West Bengal Electrical Licensing Rules, 2017

(3)Every examination shall be conducted in a place having infrastructure where the candidate's knowledge may be practically tested for skills. Each candidate shall be tested through viva voce also. Also, online method of examination may be adopted once it is implemented by the State Government.