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[Cites 0, Cited by 0] [Section 6(4)] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(4)(d) in Tamil Nadu Electricity Regulatory Commission Tamil Nadu Electricity Distribution Code

(d)The Licensee shall take into consideration any authenticated report on demand forecast or Power survey carried out by agencies like Advisory Board on Energy, Planning Commission, Central Electricity Authority, STU, Commission, CERC and Government of Tamil Nadu. The Licensee shall forward the long term demand forecast for the area of supply on an annual basis to the STU and the Commission, along with the details as indicated below.
(i)Data.
(ii)Methodology
(iii)Assumptions