Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 84] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 84(b) in Securities and Exchange Board of India (Depositories and Participants) Regulations, 2018

(b)to look into the complaints received from the depositories, participants, issuers, issuers' agents, beneficial owners or any other person;