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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(1)(i) in The U.P. (Regulation Of Building Operations) Rules, 1985

(i)Key Plan. - This shall show the location of land proposed to be subdivided. This shall also show the North Point and scale used.