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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(1)(ii) in Plant Quarantine (Regulation of Import into India) Order, 2003

(ii)The timber/wood with or without bark and bamboo shall be fumigated prior to export with Methyl bromide at 48 g/m3 for 24 hrs at 210C or above or equivalent thereof or any other treatment duly approved by the Plant Protection Adviser and the treatment shall be endorsed on the Phytosanitary Certificate issued thereof at the country of export or re-export.