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State of Telangana - Section

Section 28 in Telangana State Electricity Regulatory Commission (Forecasting, Scheduling, Deviation Settlement and Related Matters for Solar and Wind Generation Sources) Regulations, 2018

28. Regulations to be in Addition to and not in Derogation of Other Laws.

- This Regulation is in addition to and not in derogation of any provision laid under the Act, rules or regulations framed thereunder or under any other laws.