Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51] [Entire Act] State of Nagaland - Subsection Section 51(1) in The Global Open University (Nagaland) Act, 2006 (1)The Annual Accounts of the University shall be prepared by the Finance Officer under the directions of the Executive Council.
