Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 75(4)] [Section 75] [Entire Act] State of Maharashtra - Subsection Section 75(4)(a) in The Maharashtra Universities Act, 1994 (a)Each Academic Services Unit of the university shall have a committee whose principal responsibility shall be to organise, oversee and maintain the services under its charge;