Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 15 in The Chennai Metropolitan Water Supply and Sewerage Board's Sewerage Regulations, 1988 15. All materials used or to be used and all works done shall be subject to the supervision and approval by authorised officers of Metro water.
