Chaman Lal vs . Hrtc & Anr. on 11 October, 2022

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Himachal Pradesh High Court

Chaman Lal vs . Hrtc & Anr. on 11 October, 2022

Bench: Tarlok Singh Chauhan, Virender Singh

Chaman Lal Vs. HRTC & Anr.

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CWP No. 1934 of 2022 11.10.2022 Present: Mr. Anubhav Chopra, Advocate, for the petitioner.

Mr. Ajay Chauhan, Advocate, for the respondents.

Mr. Ajay Chauhan, learned counsel for the respondents prays for and is granted two weeks' further time to file compliance affidavit.

List on 01.11.2022.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge October 11, 2022 (Vinod) ::: Downloaded on - 11/10/2022 20:09:38 :::CIS