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State of Uttar Pradesh - Section

Section 65 in The U.P. Minor Minerals (Concession) Rules, 1963

65. Facilities for training of students.

(1)Every owner agent or manager of a mine shall permit students of mining and geological institutions approved by the State Government to acquire practical training of the mines and plants operated by them and provide all necessary facilities requires for the training of such students
(2)Applications for training from students of institution teaching mining or Geology should be forwarded to the owner, agent or manager of a mine through the Principal of Head of the institutions. Cases of refusal to provide facilities for practical training by any owner, agent or manager of a mine should be referred to the Director of Geology and Mining, Uttar Pradesh.