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Madhya Pradesh High Court

Rupchand Thru. Lrs. Ramesh vs Mahant Madhusudan Das Thru. Power Of ... on 7 May, 2018

HIGH COURT OF MADHYA PRADESH : BENCH AT INDORE WP No. 553812015 (Rupchand Vs. Mahant) INDORE dt. 07-05-2018 Learned counsel submits that the arguing counsel is an outstation counsel. List the matter on 29-08-2018. (S£.SHARMA) JUDGE Rashmi