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[Cites 0, Cited by 0] [Section 116(2)] [Section 116] [Entire Act]

State of Bihar - Subsection

Section 116(2)(a) in The Bihar Motor Vehicles Rules, 1992

(a)the article is claimed by not more than one person the permit holder may after making such inquiries as he deems fit and if necessary after taking an indemnity agreement from the claimant handover the article to the claimant;