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[Cites 0, Cited by 0] [Section 42(8)] [Section 42] [Entire Act]

Union of India - Subsection

Section 42(8)(c) in The Person With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Rules, 1996

(c)Senior Executive position in a leading private sector organisation, involved in social work and in charge of handling social development activities of the organization: