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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Tamilnadu - Subsection

Section 29(b) in Tamil Nadu Exhibition of Films on Television Screen Through Video Cassette Recorders and Cable Television Network (Regulation) Rules, 1984

(b)When the application is made under rule 28 - [Rupees five hundred only] [Substituted for 'rupees twenty-five only' by G.O. Ms. No. 1682, Home (Cinema-B) Department, dated the 11th November 1991.].