Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 74(2)] [Section 74] [Entire Act] State of Karnataka - Subsection Section 74(2)(bb) in Karnataka Town and Country Planning Act, 1961 (bb)the manner in which documents, plans, maps shall be made accessible to the public under the proviso to section 77;