Himachal Pradesh High Court
Smt. Rekha Karol And Others vs . Smt. Lachhmi Devi And Others on 12 October, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Smt. Rekha Karol and others Vs. Smt. Lachhmi Devi and others .
RSA No. 272 of 2012 12.10.2022 Present: Mr. G.C. Gupta, Senior Advocate with Ms. Meera Devi, Advocate for the appellants.
M/s Bhupender Gupta, Senior Advocate with Ms. Rinki Kashmiri, Advocate for respondent No. 1.
Names of respondents No. 2, 11 and 12 stand deleted.
Mr. N.K. Thakur, Senior Advocate with Mr. Divya Raj Singh, Advocate for respondents No. 5, 7 and 8.
As the Court time is over, therefore, the case is ordered to be listed for further hearing, as prayed for, on 09.11.2022. Learned instructing Counsel for the parties shall be at liberty to make a mention before the Court for taking up the case.
(Ajay Mohan Goel) Judge October 12, 2022 (narender) ::: Downloaded on - 12/10/2022 20:04:40 :::CIS