Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 12]

Himachal Pradesh High Court

Smt. Rekha Karol And Others vs . Smt. Lachhmi Devi And Others on 12 October, 2022

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

Smt. Rekha Karol and others Vs. Smt. Lachhmi Devi and others .

RSA No. 272 of 2012 12.10.2022 Present: Mr. G.C. Gupta, Senior Advocate with Ms. Meera Devi, Advocate for the appellants.

M/s Bhupender Gupta, Senior Advocate with Ms. Rinki Kashmiri, Advocate for respondent No. 1.

Names of respondents No. 2, 11 and 12 stand deleted.

Mr. N.K. Thakur, Senior Advocate with Mr. Divya Raj Singh, Advocate for respondents No. 5, 7 and 8.

As the Court time is over, therefore, the case is ordered to be listed for further hearing, as prayed for, on 09.11.2022. Learned instructing Counsel for the parties shall be at liberty to make a mention before the Court for taking up the case.

(Ajay Mohan Goel) Judge October 12, 2022 (narender) ::: Downloaded on - 12/10/2022 20:04:40 :::CIS