Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 85(1)] [Section 85] [Entire Act]

State of Maharashtra - Subsection

Section 85(1)(d) in The Maharashtra Universities Act, 1994

(d)three teachers, elected by the teachers of the college or institution;