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[Cites 0, Cited by 0] [Section 26] [Entire Act]

Union of India - Subsection

Section 26(xi) in The Central Electricity Regulatory Commission (Procedure, Terms & Conditions for grant of Transmission License and other related matters) Regulations, 2001

(xi)We hereby certify that we are a Power Utility owning & maintaining transmission lines of 220 KV or higher voltage level. Details of all the transmission lines & sub-stations of 220 KV or higher voltage level owned & maintained by us are given below (As applicable):