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[Cites 0, Cited by 0] [Section 10(6)] [Section 10] [Entire Act]

Daman and Diu - Subsection

Section 10(6)(a) in The Goa, Daman And Diu Mining Concessions (Abolition And Declaration As Mining Leases) Act, 1987

(a)the summoning and enforcing the attendance of any witness and examining him on oath;