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[Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(3)(i) in The Orissa Printing and Stationery Service (State Service Class I and II) Rules, 1981

(i)He must possess the same qualification as specified in Sub-clauses (i) and (ii) of Rule 7 (1) above.