Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39] [Entire Act] State of Rajasthan - Subsection Section 39(c) in The Rajasthan Land Revenue (Payments, Credits, Refunds & Recovery) Rules, 1958 (c)the name of the attaching officer who so committed it. and shall give the attaching officer a copy of the entry.
