Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 39 in The Rajasthan Land Revenue (Payments, Credits, Refunds & Recovery) Rules, 1958

39. Particulars to be entered by Pound-keeper.

- Where live-stock is removed to a pound-keeper shall enter a register-](a) the number and description of the stock.
(b)the day and hour when the stock was committed to his custody, and
(c)the name of the attaching officer who so committed it. and shall give the attaching officer a copy of the entry.