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[Cites 0, Cited by 0] [Section 20(3)] [Section 20] [Entire Act]

State of Gujarat - Subsection

Section 20(3)(i) in Gujarat University of Transplantation Sciences Act, 2015

(i)The term of the nominated members shall be three years and the ex-officio member shall continue so long as he holds the office by virtue of he is a member of the Board of Governors.