Section 6(5) in The U.P. Pravidhik Shiksha (Admission Conduct of Examinations and Conferment of Certificates and Diplomas) Regulations, 1992
(5)Attendance of a candidate shall be counted only for a period attended by his/her provided that a candidate shall be allowed attendance for the period not exceeding seven days in a session during which he/she is sent for participation in extra-curricular activities representing his/her institution by the orders of the Principal;Provided that the period exceeds seven days, permission from the Director, shall be obtained by the Principal;Provided further that no attendance shall be marked for the period, during which an educational tour is organised by the institution for all the students of that class.
