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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of West Bengal - Subsection

Section 3(2) in The West Bengal Factories (Exemption) Rules, 1982

(2)A recorded of the names and designation of all persons defined under sub-rule (1) shall be maintained correctly, legibly, in ink, and shall be available in every factory for examination by the Inspector.