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[Cites 0, Cited by 0] [Section 102(2)] [Section 102] [Entire Act]

State of Assam - Subsection

Section 102(2)(a) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(a)The minimum qualification for an Engineer shall be graduate in civil engineering/ architectural engineering of recognized Indian or foreign university, or the Membership of the Institute of Civil Engineering Division/ Architectural Engineering Division of the Institution of Engineers (India) or of the statutory body governing such profession, as and when established.