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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Jharkhand - Subsection

Section 19(4) in Jharkhand State Play Schools (Recognition and Control) Rules, 2017

(4)The appeal preferred under sub-section 3 shall be decided by SCPCR or the authority prescribed under sub-section 3 of Section 31, as case may be, as provided under clause (c) of sub-section (1) of Section 31.Chapter-VI Accounts, Audit and Inspection