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[Cites 0, Cited by 1] [Section 26] [Entire Act]

State of Gujarat - Subsection

Section 26(1) in The Gujarat University Act, 1949

(1)The University shall establish a Board of Extra-Mural Studies, a Board for Students, [Welfare, a Board for Hostels' Management, an Academic. Planning Board and such other Boards] [These words were substituted for the words 'Welfare and such other Boards' by Gujarat 6 of 1973, section 22 (1).] as may be prescribed by the Statutes.