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State of Rajasthan - Section

Section 5 in Rajasthan Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2016

5. Short listing of representation of trade associations, locality welfare societies and non-government organisations for nomination as members of Town Vending Committee.

(1)The Collector shall call for names of representatives from the trade associations, welfare societies, non-governmental organisations in the area of each local authority in his jurisdiction and after short listing the names supplied by respective bodies, recommend the names to the State Government.