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[Cites 0, Cited by 0] [Section 19(5)] [Section 19] [Entire Act]

State of West Bengal - Subsection

Section 19(5)(a) in The West Bengal Board of Madrasah Education Act, 1994.

(a)All appeals by the members of the teaching and non-teaching staff against the decisions of the Managing Committees of the recognised Institutions shall be heard and decided by the Appeal Committee.