Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 37 in The U.P. Pravidhik Shiksha (Admission Conduct of Examinations and Conferment of Certificates and Diplomas) Regulations, 1992

37. Other rules concerning examination.

(1)The theory examination of the Board shall he held simultaneously at all the centres and ordinarily in the month of April of the academic year.
(2)The dates of practical examination shall be finalised by the respective Principals of institutions in consultation with the practical examiner and shall ordinarily be held either before or immediately after the theory examination. The practical examinations shall be ordinarily held at each of the institution, provided that in case of Special Back Paper examination, they may be held at one or more centres.