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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Gujarat - Subsection

Section 25(2)(v) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978

(v)One teacher in the subject from each of the degree colleges, teaching the subject, to be nominated by the Vice-Chancellor in the manner specified by the Statutes;