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State of Jammu-Kashmir - Section

Section 69 in Jammu and Kashmir Forest (Protection) Force Rules, 2012

69. Rules governing discipline.

(1)Save as otherwise provided in these rules, Jammu and Kashmir Civil Service (Discipline and Appeal) Rules, 1968, as amended from time to time shall so far as may be, apply to the superior officers of the Force. IFS Officers on deputation shall be governed by All India Services (Discipline and Appeal) Rules, 1965.
(2)The enrolled members of the Force shall, in such matters, be governed by the rules in this Chapter.