Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 4 in The U.P. Cold Storage Order, 1972 4. Application for licence. - Every person desiring to obtain a licence shall make an application in duplicate to the Licensing Officer in Form 'A' together with the fees prescribed therefor in clause 5 and a copy of the blue print of the cold storage building plan.
