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[Cites 0, Cited by 0] [Section 81AK(2)] [Section 81AK] [Entire Act]

State of Kerala - Subsection

Section 81AK(2)(a) in Kerala Factories Rules, 1957

(a)General. - A wheeled stretcher with folding and adjusting devices; with the head of the stretcher capable of being tilted upward; Fixed suction unit with equipment; Fixed oxygen supply with equipment; Pillow with case; Sheets; Blankets; Towels; Emesis bag; Bed pan; Urinal; Glass