Himachal Pradesh High Court
Shweta Kumari vs . Union Of India & Others on 9 November, 2022
Bench: Sabina, Sushil Kukreja
Shweta Kumari Vs. Union of India & Others .
CWP No.2702 of 2021.
09.11.2022 Present: Mr. Dalip K. Sharma, Advocate for the petitioner.
Mr. Balram Sharma, Deputy Solicitor General of India, for respondent No.1. Mr. Ajay Vaidya, Senior Additional Advocate General for respondents No.2 and 3.
for an adjournment. to Learned counsel for the petitioner requests As requested, list after four weeks.
(Sabina) Judge (Sushil Kukreja) Judge November 09, 2022 (ps) ::: Downloaded on - 09/11/2022 20:32:18 :::CIS